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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4)(iii) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993

(iii)A record shall be maintained by every licensee showing the details of all video cassettes [or VCDS or DVDS] [Inserted by Act No. 13 of 2005, dated 8.4.2005.] acquired by him from time to time and the said record shall be produced [to any Police Officer not below the rank of a Sub-Inspector] [Substituted 'to any police officer not below the rank of an Inspector' by Act No. 14 of 2011, dated 23.4.2011.] on demand.