Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(1) in Bengal Tenancy Act, 1885 (1)The enactments specified in Schedule I hereto annexed are repealed in the territories to which this Act extends by its own operation.
