Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(1) in U.P. Area Development Act, 1976 (1)without prejudice to the provision of section 23, the powers, fuctions and duties of Jal Prabandh Samiti shall be such as may be presscribed in rules made under section 110 of the U.P. Panchayat Raj Act, 1947.
