Delhi High Court - Orders
Dr. Shashi Tharoor vs State N.C.T Of Delhi on 12 August, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
(VIA VIDEO CONFERENCING)
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1097/2020 and CRL.M.As. 4327/2020 & 7274/2020
DR. SHASHI THAROOR ..... Petitioner
Through: Mr. Vikas Pahwa, Sr.Advocate with
Mr. Gaurav Gupta and Mr. Samyak
Gangwal, Advocates.
versus
STATE N.C.T OF DELHI ..... Respondent
Through: Ms. Jyoti Babbar, Advocate for Mr.
Rajesh Mahajan, ASG and Dr.MP
Singh, APP for the State with
ACP VkPS Yadav, PS Safdarjung
Enclave.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 12.08.2021 It is submitted by learned senior counsel that the arguments on charge have been concluded and the matter is fixed for orders on 18th August 2021.
List on 3rd September 2021.
RAJNISH BHATNAGAR, J AUGUST 12, 2021 P Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:17.08.2021 14:25