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[Cites 0, Cited by 0] [Section 427(16)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(16)(i) in The M.P. Municipal Corporation Act, 1956

(i)the prohibition of importation into, or sale or disposal or use within the Corporation limits of any animals or of the hide or any portion of the carcass of any animal dying or slaughtered on account of, or suffering from any contagious or infectious disease;