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[Cites 0, Cited by 1] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(1) in Uttar Pradesh Muslim Waqfs Act, 1960

(1)Subject to the provisions of this Act and any rules that may be made in this behalf, a Tribunal shall follow the same procedure as is provided in the Code of Civil Procedure, 1908 (Act V of 1908), in regard to suits.