Andhra Pradesh High Court - Amravati
Fry Ge Oe Me) Z Pad A A Is ; vs Noe, on 13 March, 2026
(SHOW CAUSE NOTICE BEFORE ADM SSION) |
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATHL
{ORIGINAL JURISDICTION)
FRIDAY, THE THIRTEENTH DAY OF MARGH,
TWO THOUSAND AND TWENTY SIX
'PRESENT:
THE HONOURABLE SMT JUSTICE V.SUJATHA
CONTEMPT CASE NO: 874 OF 2028
Behween:
P Sudaranan Reddy, S/o FP. Sankara Reddy, Door. No 6-46-14,
Govindapaiie Vilage Siivella Mandal, Nandyal District, AP- 5184@2.
. Patiiianer
AND
(3.3ai Prasad, Princinal Secretary for the State of Andhra Pradesh,
Department of imation and CAD, Secretariat Velaganudl,
Amaravaihi, Guntur [istrict -
#. Sr. Peeyush Kumar, Principal Searetary, for the State of Andhra
Pradesh Department of Finance and Planning Secretariat,
Velagapuch, Araravathi, Guntur District
a. Vara mrasae, | The Chief Engineer, Telugu Ganga Project, Srinivasa
4. Kabir Sasha Shalk, The Chief Engineer, Water Resources
Daspariment, irrigation Circle, Kurnool.
=. ©. Prathap, The Superintendent angineer Water Resources
Department, irrigation Circle, Nandyal, Kurnool [istrict
®. Murali Srishna, The Executive Engineer, Water Resources
Repartrent, TOP Divisian, Alaqadda, Nandyal District.
Respondants
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duly instructed on 10.04.2086, io which date the case stands pasted far
t
hearing, failing which the said case will be heard and Uadetermined ex-parte.
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eeet
TRUE COPY! SEPUTY "REG! iST RAR
The District Judge, Guntur, Guntur [istrict iby Special Messenger
in dugioate along with a cony of petilicn and affidavit to serve on
Respondent Nos. 1 & 2 and fo return to this Court before TO04 2028)
The Distriet Judge, Chittoor District, Chitfoor. (by SPEED POST in duplicate alang with a capy of petit ion and affic avit ig sens on sal Respondent No.d and to return to this Court before 10.04.2028} The District Judge, Kurnool, Kurnool District. {oy SPEED POST in duplicate along with a copy of petition and affidavit to serve on Respondent Nos.4 fo 6 and fo return fo this Court before 19.04 2028} G. Sai Prasad, Principal Secretary for the State of Andhra Fradesh, Dapariment of irrigation and CAD, Secretariat Vela AQ ANIC, Amaravathi, Guntur [istrict, Sri. Peeyush Kumar, Princ ipal Secretary, for the State of Andhrs Pradesh Department of Finance and Plannin iQ Secretariat, VYelaganud!, Amaravaihi, Guntur District 'Addressee Nos.4 & 8 by Special Messenger ~ along with ac napy of petition and affidavit} Vara Prasad, The Chief Engineer, Te! uqu Ganga Propect, Srinivasa Nagar, Saran! Devi Layout, Tirupati, Andhra Pradesh-S4 7507. Kabir Basha Shaik, The Chief Engineer, Water Resources Dapariment, irrigation Circle, Kurnool, Jater Rasources x :
r¥ em sasee re eet Dep iat 2h ry oar ?
&;
thd"
affidavit} HEGH GOURT VS.
DATEOC NOS 2028 POST THE MATTER AFTER FOUR WEEKS wes NOTICE BEFORE ADMISSION CO No.8? of 8028