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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(2)(b) in The Goa Lokayukta Act, 2011

(b)for the purpose of any proceeding, for an offence under the Official Secrets Act, 1923 (Central Act 19 of 1923), or for an offence of giving or fabricating false evidence under section 193 of the Indian Penal Code, 1860 (Central Act 45 of 1860);