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State of Bihar - Section

Section 5 in Bihar State Public Libraries and Information Centre Act, 2008

5. Nomination for the post of Chairman and Vice-Chairman, of State Library and Information Centre Authority by the State Government.

- This nomination will be done from a panel of eminent scholars, library science experts, persons having special knowledge or practical experience in respect of literature, science, art and social service of the State. The panel will be prepared by Human Resource Development Department. Apart from Chairman and Vice Chairman there will be one representative from Human Resource Development Department, Art, Culture & Youth Department and Finance Department, who will not be less than the rank of Deputy Secretary. State Government will nominate remaining members. Director, Library and Information Centre will be Ex-Officio member secretary of the Authority.Powers and Functions of Bihar State Library and Information Centre Authority.