Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 367(1)] [Section 367] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 367(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)use or permit to be used for the purpose of human habitation any building or part thereof not originally erected or authorized to be used for such purpose,