Supreme Court - Daily Orders
District Collector,Nalgonda . vs Syeda Ishrah Sultana on 12 July, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.107 COURT NO.11 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7884/2012
DISTRICT COLLECTOR,NALGONDA . & ANR. Appellant(s)
VERSUS
SYEDA ISHRAH SULTANA & ORS. Respondent(s)
Date : 12-07-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Appellant(s) Mr. S. Udaya K. Sagar, Adv.
Mr. Mrityunjai Singh, Adv.
M/s. Venkat Palwai Law Associates, AOR
For Respondent(s) Mr. Y. Raja Gopala Rao, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. S. Udaya K. Sagar, learned counsel appearing on behalf of the appellant prays for adjournment as he was not ready with the case.
Even Mr. Y. Rajagopal Rao, learned counsel appearing on behalf of the respondent sought an adjournment for taking instructions from the client.
As prayed, list next week.
(B.PARVATHI) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
HEMALATHA MOHAN
Date: 2017.07.15
12:18:15 IST
Reason: