Karnataka High Court
The Additional Registrar Of ... vs Sri A Kuthbuddin on 8 June, 2017
Author: John Michael Cunha
Bench: John Michael Cunha
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WP No.4348/2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF JUNE 2017
PRESENT
THE HON'BLE MR. JUSTICE H.G.RAMESH
AND
THE HON'BLE MR. JUSTICE JOHN MICHAEL CUNHA
WRIT PETITION NO.4348/2017 (S-KAT)
BETWEEN:
THE ADDITIONAL REGISTRAR OF
ENQUIRIES-3
KARNATAKA LOKAYUKTA
M.S.BUILDINGS
BENGALURU - 560 001 ...PETITIONER
(BY SRI MALLIKARJUNA C. BASAREDDY, ADVOCATE)
AND:
1. SRI A.KUTHBUDDIN, S/O ABBAS SAB
AGED ABOUT 56 YEARS
WORKING AS ASSISTANT STATISTICAL OFFICER
OFFICE OF THE DISTRICT STATISTICAL OFFICE
CHITRADURGA DISTRICT
CHITRADURGA - 577 501
2. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF PLANNING, PROGRAM
MONITORING AND STATISTICS
M.S.BUILDINGS, BENGALURU - 560 001
3. THE DIRECTOR OF STATISTICS
M.S.BUILDINGS, BENGALURU - 560 001 ...RESPONDENTS
(GA SERVED)
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WP No.4348/2017
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED ORDER PASSED BY THE HON'BLE KARNATAKA STATE
ADMINISTRATE TRIBUNAL IN APPLICATION NO.1068 OF 2014
DATED 1.9.2016 VIDE ANNEXURE-C.
THIS WRIT PETITION COMING ON FOR ORDERS, THIS
DAY, H.G.RAMESH J., MADE THE FOLLOWING:
ORDER
H.G.RAMESH, J. (Oral):
Counsel appearing for the petitioner is absent. On 13.04.2017, three weeks' time as sought for was granted for removal of office objections raised on the petition failing which it was ordered that the petition would stand dismissed. As the office objections were not complied within the time granted, the petition stood dismissed on expiry of the time granted. Hence, no further order is necessary.
Petition dismissed.
Sd/-
JUDGE Sd/-
JUDGE KSR