Supreme Court of India
Commissioner Of Income-Tax vs Prithipal Singh And Co. on 20 July, 2000
Equivalent citations: [2001]249ITR670(SC), AIRONLINE 2000 SC 818
Bench: S.P. Bharucha, R.C. Lahoti, N. Santosh Hegde
ORDER
1. We have heard learned counsel and find that, on the facts of this case, no interference is called for.
2. The civil appeal is dismissed.
3. No order as to costs.