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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in The Orissa Industries Service Rules, 1985

(4)In the event of non-availability of qualified/eligible candidates in the gradation lists of above categories of officers, the promotion vacancies shall either be filled up by direct recruitment or by deputation from other services as may be decided by Government.Notes - The State Government do hereby declare the following posts to be equivalent in status with that of Industries Promotion Officer, industrial Supervisors for the purpose of Sub-rule (1) of Rule 7 of the Orissa Industries Service Rules, 1985, namely :