Calcutta High Court
Siliguri Jalpaiguri Development ... vs Bengal Unitech Universal Siliguri ... on 13 May, 2024
Author: I. P. Mukerji
Bench: I. P. Mukerji
IN THE HIGH COURT AT CALCUTTA In appeal from its ORDINARY ORIGINAL CIVIL JURISDICTION CIVIL APPELLATE JURISDICTION (Commercial Division) IA No: GA-Com 2 of 2024 APO No. 140 of 2023 with EC No. 91 of 2023 Siliguri Jalpaiguri Development Authority Vs Bengal Unitech Universal Siliguri Projects Ltd.
And APO No. 118 of 2023 with EC No. 91 of 2023 .Terai Tea Company Lted.
Vs Siliguri Jalpaiguri Development Authority & Ors And IA No: GA-Com 1 of 2024 APOT No. 80 of 2024 Maxofit Softech Pvt. Ltd.
Vs Bengal Unitech Universal Siliguri Projects Ltd. & Anr.
Before The Hon'ble Justice I. P. MUKERJI And The Hon'ble Justice BISWAROOP CHOWDHURY Date: 13th May 2024 Appearance:
Mr. Anirban Ray, Advocate Mr. Rajesh Saha, Advocate Mr. Aviroop Mitra, Advocate for the appellant Mr. Anujit Mookherji, Advocate Mr. Paritosh Chandra, Advocate for SLRL Agency The Court: Upon mentioning citing urgency, which is appreciated by this court, we fix these appeals for hearing on 17th May 2024.
(I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) R. Bose