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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(a) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(a)that the college will supply a need in the locality in respect of instruction and teaching in the Indian System of Medicine having regard to the suitability of the locality where the college is to be established;