Section 3(1)(b) in The Registration Of Foreigners Act, 1939

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Registration Of Foreigners Act, 1939

(b)for requiring any foreigner moving from one place to another place in India to report, on arrival at such other place, his presence to a prescribed authority within such time and in such manner and with such particulars as may be prescribed;

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Union of India - Subsection

Section 3(1)(b) in The Registration Of Foreigners Act, 1939