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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3)(b) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(b)pay to Government or as the Collector may direct a sum equivalent to any rates or cess-es which would have been payable if the land had been assessed to land revenue at a rate equivalent to the sum or portion of the rent so specified.