Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Manipur - Subsection

Section 69(3) in The Manipur Panchayati Raj Act, 1994

(3)Every Zilla Parishad shall have the power to spend such sums as it thinks fit for carrying out the purpose of this Act.