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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(p) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

(p)"Transport Permit" means a permit issued by the competent officer for transport of IL & FL from the A.P.B.C.L. depot to the licensed premises.