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Union of India - Section

Section 13 in Coal Blocks Allocation Rules, 2017

13. Affidavit to accompany each document.

- If any person submits or produces any document to the Central Government or any authority under the Act or these rules, such document shall be accompanied by an affidavit regarding its genuineness and if it is discovered subsequently that such document is false or incorrect, he shall be liable for penal action under the law for the time being in force.