Section 18 in The Air (Prevention and Control of Pollution) Assam Rules, 1991
18. Confirmation of minutes of the meeting.
(1)The minutes of every meeting shall be laid before the next meeting for confirmation.(2)If any objection is raised by a member to the confirmation of the minutes of any points thereof on any ground the Chairman of the meeting shall in case of any doubt put the matter to vote.(3)On confirmation the minutes of the meeting shall be sent to the Government.
