Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 39] [Entire Act] State of Gujarat - Subsection Section 39(1) in The Gujarat Secondary and Higher Secondary Education Act, 1972 (1)There shall be constituted by the State Government by an order published in the Official Gazette one or more Tribunals for the purposes of this Act.
