Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 45C(1)] [Section 45C] [Entire Act] Union of India - Subsection Section 45C(1)(b) in The Employees' State Insurance Act, 1948 (b)arrest of the employer and his detention in prison;