Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 1 in The Hackney- Carriage Act, 1879 1. Short title.- This Act may be called the Hackaey- carriage Act, 1879. Saving.- Nothing herein contained shall affect any power conferred by any law relating to municipalities, or any rule made in exercise of any such power.
