Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961

13. Section 43 (3) (v).

- The court-fee payable on a memorandum of appeal to the Collector under Section 26 shall be two per cent on the value of the subject-matter in appeal.