Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Himachal Pradesh High Court

Sh. Jatin vs . State Of H.P. on 10 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Sh. Jatin vs. State of H.P. Cr.MP(M) No.874 of 2023 10.04.2023 Present: Mr. Vikrant Chandel, Advocate, for the petitioner.

Mr. B.N. Sharma, Additional Advocate General, for the respondent/State.

Notice. Mr. B.N. Sharma, learned Additional Advocate General appears and waives service of notice on behalf of the respondent/State. He prays for and is granted two day's time to file status report.

List on 12.04.2023 along with Cr.MP(M) No.856 of 2023.

( Sushil Kukreja ) Judge 10th April, 2023 (reena) ::: Downloaded on - 10/04/2023 20:51:12 :::CIS