Himachal Pradesh High Court
Sh. Jatin vs . State Of H.P. on 10 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sh. Jatin vs. State of H.P. Cr.MP(M) No.874 of 2023 10.04.2023 Present: Mr. Vikrant Chandel, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for the respondent/State.
Notice. Mr. B.N. Sharma, learned Additional Advocate General appears and waives service of notice on behalf of the respondent/State. He prays for and is granted two day's time to file status report.
List on 12.04.2023 along with Cr.MP(M) No.856 of 2023.
( Sushil Kukreja ) Judge 10th April, 2023 (reena) ::: Downloaded on - 10/04/2023 20:51:12 :::CIS