Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Entire Act] NCT Delhi - Section Section 13 in The Delhi Municipal Corporation Act, 1957 13. Election of aldermen. - [Rep. by the Delhi Municipal Corporatin (Amendment) Act, 1993 (67 of 1993) section 20 (w.e.f. 1-10-1993).]*
