Section 4(7)(c) in The Andhra Pradesh Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

(c)[xxx] [[Omitted. by Act 21 of 2011, w.e.f. 15-9-2011, Prior to its omission it read as below:

Legal Document View