Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(2) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009 (2)In case where the Tribunal finds any lacunae in the application its may direct the applicant to rectify such lacunae within a reasonable time limit.
