Madhya Pradesh High Court
Kallu @ Sharad Yadav vs The State Of Madhya Pradesh on 1 December, 2017
THE HIGH COURT OF MADHYA PRADESH CRA-5428-2017 (KALLU @ SHARAD YADAV Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 01-12-2017 None appears on behalf of the appellant, even the case is called in second round. Adjourned.
List the case after four weeks. (S.K. GANGELE) JUDGE MISHRA