Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Kallu @ Sharad Yadav vs The State Of Madhya Pradesh on 1 December, 2017

THE HIGH COURT OF MADHYA PRADESH CRA-5428-2017 (KALLU @ SHARAD YADAV Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 01-12-2017 None appears on behalf of the appellant, even the case is called in second round. Adjourned.

List the case after four weeks. (S.K. GANGELE) JUDGE MISHRA