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[Cites 0, Cited by 0] [Section 13A(3)] [Section 13A] [Entire Act]

Union of India - Subsection

Section 13A(3)(a) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970

(a)up to the four hundred crore rupees in case of the Category A Banks having business of three lakh crore rupees or more; or