Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 372] [Entire Act]

State of Uttar Pradesh - Subsection

Section 372(7) in Rules under the United Provinces Excise Act, 1910

(7)In tracts in which the out-still system is in force, the liquor shall be coloured red with sandalwood (lal chandan) the colouring being effected in the process of distillation by placing a bag of sandalwood shaving in the receiver. No liquor not so coloured shall be manufactured or sold in tracts under this system.]