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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(n) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(n)"draft offer document" means the draft offer document filed with the Board in relation to a public issue under these regulations;