Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 155(4)] [Section 155] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 155(4)(b) in The Evidence Act, 1977 (1920 A.D)

(b)A is indicted for the murder of B.