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State of Tamilnadu - Section

Section 5 in Tamil Nadu Legislative Council (Abolition) Act, 1986

5. Amendment of Act 43 of 1950.

- In the Representation of the People Act, 1950,-
(a)in the Third Schedule, entry No. 4 relating to Tamil Nadu shall be omitted;
(b)in the Fourth Schedule, the heading "Tamil Nadu" and the entries thereunder shall be omitted.