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[Cites 0, Cited by 0] [Section 206(2)] [Section 206] [Entire Act]

State of Odisha - Subsection

Section 206(2)(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)to identify probable causes of accident and unsafe practices in building or other construction work and to suggest remedial measures.