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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17A(3) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(3)The Convenor of the Committee shall record in writing all the suggestions, modifications and alterations recommended by the committee under sub-section (2) and thereafter, forward his report to the Director.]