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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(11) in Rajasthan Minor Mineral Concession Rules, 2017

(11)The registered contractor may request to the registration authority to issue photo identity card in favour of power of attorney holder or authorised signatory. On receipt of such request, the registration authority shall issue photo identity card containing following details: -
(i)Name and address of the contractor;
(ii)Registration or code no.;
(iii)Registration authority;
(iv)Class of contractor;
(v)Validity of registration; and
(vi)Name of power of attorney holders or authorised signatory with attested photo and signature.