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Bombay High Court

Geetaram Rambhau Date And Another vs Ramdas Laxman Datir And Others on 10 July, 2024

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD


                    961 WRIT PETITION NO.9165 OF 2013

  BHILA RAGHUNATH JADHAV (VANJARI) DIED THROUGH LRS. INDAL
                  BHILA VANJARI AND OTHERS
                            VERSUS
HARJI CHAINSINGH VANJARI (JADHAV) THROUGH POWER OF ATTORNEY
              BHURA PAVLAD JADHAV AND ANOTHER
                              ...

                                CORAM :   S.G. CHAPALGAONKAR, J.

                                DATE :    10th JULY, 2024


ORDER :

1 Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2 The interim relief / undertaking /statement, if any, in these matters shall continue till next date.

MATTERS DATE 961 WRIT PETITION NO.9165 OF 2013 WITH CIVIL APPLICATION NO. 5481 OF 2020 IN WP/9165/2013 WITH CIVIL APPLICATION NO. 7492 OF 2015 IN WP/9165/2013 962 WRIT PETITION NO. 657 OF 2015 WITH WRIT PETITION NO. 675 OF 2015 963 WRIT PETITION NO. 2113 OF 2017 21.08.2024 964 WRIT PETITION NO. 6964 OF 2017 965 WRIT PETITION NO. 1496 OF 2018 966 WRIT PETITION NO. 6318 OF 2018 967 WRIT PETITION NO. 9128 OF 2018 968 WRIT PETITION NO. 3147 OF 2019 2 961_WP_9165_2013+32 969 WRIT PETITION NO. 4462 OF 2019 WITH WRIT PETITION NO. 6518 OF 2009 970 WRIT PETITION NO. 5787 OF 2019 WITH WRIT PETITION NO. 5048 OF 2019 971 WRIT PETITION NO. 14895 OF 2021 972 WRIT PETITION NO. 3690 OF 2022 973 WRIT PETITION NO. 6833 OF 2022 21.08.2024 WITH WRIT PETITION NO. 2251 OF 1998 WITH CIVIL APPLICATION NO. 3658 OF 2012 IN WP/2251/1998 WITH CIVIL APPLICATION NO. 13371 OF 2022 IN WP/6833/2022 974 WRIT PETITION NO. 7007 OF 2022 975 WRIT PETITION NO. 7487 OF 2022 976 WRIT PETITION NO. 9238 OF 2022 977 WRIT PETITION NO. 12431 OF 2022 WITH WRIT PETITION NO. 1941 OF 2023 978 WRIT PETITION NO. 13143 OF 2022 WITH WRIT PETITION NO. 13141 OF 2022 WITH WRIT PETITION NO. 13142 OF 2022 979 WRIT PETITION NO. 13245 OF 2022 981 WRIT PETITION NO. 7071 OF 2023 982 WRIT PETITION NO. 8092 OF 2023 983 WRIT PETITION NO. 9260 OF 2023 984 WRIT PETITION NO. 9700 OF 2023 985 WRIT PETITION NO. 13988 OF 2023 986 WRIT PETITION NO. 15440 OF 2023 22.08.2024 987 WRIT PETITION NO. 15943 OF 2023 988 WRIT PETITION NO. 851 OF 2024 989 WRIT PETITION NO. 3238 OF 2024 991 WRIT PETITION NO. 4444 OF 2024 992 WRIT PETITION NO. 4650 OF 2024 993 WRIT PETITION NO. 5518 OF 2024 994 CONT. PETITION NO. 260 OF 2019 IN WP/8631/2014 WITH CONT. PETITION NO. 264 OF 2019 IN WP/8504/2014 WITH CONT. PETITION NO. 263 OF 2019 IN WP/9775/2014 WITH CONT. PETITION NO. 262 OF 2019 IN WP/8505/2014 WITH CONT. PETITION NO. 261 OF 2019 IN WP/9773/2014 995 CONT. PETITION NO. 179 OF 2024 ( S.G. CHAPALGAONKAR ) JUDGE agd