Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 196 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

196. Guardrails.

- The employer shall ensure at a construction site of a building or other construction work that every side of a working platform from which a person is liable to fall is provided with suitable and are guardrails and to board of adequate strength to prevent fall of any building worker, material or tools from such platform;