Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Karnataka - Subsection

Section 43(3)(e) in Karnataka Municipalities Act, 1964

(e)to call for any record but the same to be returned within one month.