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State of Haryana - Section

Section 27 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

27. Loans and advances.

[Section 54]. - The Council will be competent to sanction loans and advances to its employees on the patterns, rules, regulations and instructions of the Haryana Government, issued for its employees from time to time keeping in view the financial position of the Council and each case will be decided on merit.