Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Bengal Presidency - Subsection Section 1(xi) in Police Regulations, Bengal , 1943 (xi)the word "Brigade" means three or more battalions of the Armed Police Force placed in charge of the Deputy Inspector-General of Police, Armed Forces;
