Section 1 in Decrees and Orders Validating Act, 1936
1. Short title and extent.-
(1)This Act may be called the Decrees and Orders Validating Act, 1936.(2)[ It extends to the whole of India, except [the territories which, immediately before the 1st November, 1956, were comprised in Part B States] [Substituted for sub-section (2). by A.L.O., 1950 ].]
