Section 72 in University of Udaipur Officers (Conditions of Service) Rules, 1976
72. When fee should be credited to the University.
- (i) Unless the Committee by special order or otherwise directs, one-third of any fee in excess of Rs. 400/- and, if a recurring fee, of Rs. 250/- a year paid to an officer shall be credited to general revenues of the University.(ii)This rule does not apply to fees received by officers from Universities or other examining bodies in return for their services as examines.(iii)Non-recurring or recurring fees shall be dealt with separately and should not be added, for the purpose of crediting one-third to general revenues under this rule.
