Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 216 in The Maharashtra Shops and Establishments Act, 1948 216. - 217, 2nd Floor, Little World Mall, Sector-2, Kharghar, NaviMumbai.|-| (19) M/s. Brand House Retails Ltd., Reid and Taylor,Charmichel House, Kroma Mall, Shop No. 2002, Pune - Solapur Rd.,Hadapsar, Pune.|-| (20) M/s. Brand House Retails Ltd., Belmonte, Shop No. 4, SalHarsh Bldg., Plot No. 125, Shivaji Chowk, Opp. MTNL Bldg., OldPanvel.|-| (21) M/s. Brand House Retails Ltd., Belmonte Shop No. 10,Shivshankar Plaza-I, Sector-8, Airoli, Navi Mumbai.|-| (22) M/s. Brand House Retails Ltd., Belmonte, A-54/320, SatiBhavan, Near Bank of Baroda, New Rd., Ulhasnagar.|-| (23) M/s. Brand House Retails Ltd., Belmonte, Shop No. 1. and
