Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(2) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992 (2)The assessment of the outstanding dues against the employees shall be completed by the Managing Committee and the District Education Officer eight months prior to the date of his retirement.
