Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(4) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 (4)The declaration made under this section, shall be recognised as binding, and shall be followed in all proceedings under this Act.
