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[Cites 0, Cited by 0] [Section 865] [Entire Act]

State of Uttar Pradesh - Subsection

Section 865(1) in Rules under the United Provinces Excise Act, 1910

(1)Subject to provisions of sub-rule (2), the Excise Commissioner shall have power to grant or refuse any application for licence or for renewal of a licence having regard to actual requirements in the State.